REGENT COMPUTRONICS PVT. LTD.

ANTHONY DSA, VALENTINO ANTONIO DSA Appellant

V/S

RAMESH BHAKTA Respondents

Referred Judgements :-

DOROTHY C.PEREIRA V/S. MUNICIPAL CORPORATION AND ANR. [REFERRED]
NARANLAL JETHALAL THAKKAR AND ORS. V/S. SHIVPRASAD ACHRATLAL JANI AND ORS [REFERRED]
UNION OF INDIA VS. RAM CHARAN [REFERRED]
MAHABIR PRASAD VS. JAGE RAM [REFERRED]
N JAYARAM REDDI VS. REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER KURNOOL [REFERRED]
MITHAILAL DALSANGAR SINGH VS. ANNABAI DEVRAM KINI [REFERRED]
NETHRA CHITS PRIVATE LIMITED VS. B RAMACHADRA REDDY [REFERRED]
THOMA VARKEY VS. KRISHNAN NAIR NARAYANAN NAIR [REFERRED]

JUDGEMENT

(1.) Heard learned Counsel on behalf of both parties.

(2.) Challenge in this Civil Revision Petition is to the judgment dated 01/02/2007 of the learned ADJ (Additional District Judge) bringing on record defendants no. 3 to 13 as legal representatives of the deceased plaintiff.

(3.) Some facts are required to be stated to dispose of this revision and for that the parties hereto are referred to in the names as they appear in the cause title of R. C. S. No. 227/82.

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ANTHONY DSA, VALENTINO ANTONIO DSA Vs. RAMESH BHAKTA

Referred Judgements :-

JUDGEMENT

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