(1.) BOTH these writ petitions arise out of order passed by Civil Judge, Senior Division, Pune on 12-8-1996.
(2.) HEARD Mr. C. R. Dalvi, the learned Counsel for petitioner in both the writ petitions.
(3.) MR. Dalvi has raised two fold contentions :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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