(1.) RULE . By consent Rule is made returnable forthwith.
(2.) ON 15th April, 1996, this Court passed the following order.
(3.) RULE is accordingly made absolute in terms of prayer clause (c) with no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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