UMAPATI VASUDEV Vs. UNIVERSITY OF BOMBAY ANDANOTHER

JUDGEMENT

(1.) The petitioner was admitted to the Pre-Ayurvedic I course in the Smt. Kamladevi Mittal Punarvasu Ayurvedic College, Bombay, in July 1980 and he passed the relevant examination in May 1981. In May 1982 he appeared for the Pre-Ayurvedic II examination conducted by the University of Bombay (the 1st respondent). Its results were declared on 31st July, 1982. The petitioner was declared to have passed in all subjects but one, namely, Ayurveda it has Parichaya.

(2.) On 17th August, 1981 the petitioner applied to the University for revaluation of his marks in the subject in which he had failed.

(3.) In August 1982, it is the petitioners case, he applied to the College, of which the 2nd respondent is the Principal, to be allowed to study for the First Year Bachelor of Ayurved in Medicine and Surgery (Main) course subject to the result of the revaluation. The Principal granted permission to him to do so. The petitioner attended, it is his case, the relevant classes and practicals.