(1.) By order dtd. 10/3/2025, this Writ Petition is 'Admitted'.
(2.) Heard finally by the consent of the learned Advocates for the respective parties.
(3.) The Petitioners have put forth prayer clauses (b) and (c), as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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