CENTRAL BANK OF INDIA Vs. VIKAS KASHINATH GAIKWAD

Referred Judgements :-

A.AYYASAMY VS. A.PARAMASIVAM AND OTHERS [REFERRED TO]
ROOP LAL SATHI VS. NACHHATTAR SINGH GILL [REFERRED TO]
D RAMACHANDRAN VS. R V JANAKIRAMAN [REFERRED TO]
V NARAYANASWAMY VS. C P THIRUNAVUKKARASU [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [REFERRED TO]
PARTHASARATHY R ASST CCE VS. DIPSI CHEMICALS PVT LIMITED [REFERRED TO]
STATE BANK OF INDIA VS. SAGAR [REFERRED TO]
JAGDISH SINGH VS. HEERALAL [REFERRED TO]
SEJAL GLASS LTD. VS. NAVILAN MERCHANTS PVT. LTD. [REFERRED TO]
SREE ANANDHAKUMAR MILLS LTD VS. INDIAN OVERSEAS BANK & ORS [REFERRED TO]
MADHAV PRASAD AGGARWAL VS. AXIS BANK LTD [REFERRED TO]
BANK OF BARODA VS. GOPAL SHRIRAM PANDA [REFERRED TO]
SHEELA RAM VIDHANI VS. S. K. TRADING COMPANY [REFERRED TO]
SRIHARI HANUMANDAS TOTALA VS. HEMANT VITHAL KAMAT [REFERRED TO]
BANK OF RAJASTHAN LTD VS. VCK SHARES & STOCK BROKING SERVICES LTD [REFERRED TO]
KUM. GEETHA, D/O LATE KRISHNA VS. NANJUNDASWAMY [REFERRED TO]
CENTRAL BANK OF INDIA VS. PRABHA JAIN [REFERRED TO]
KAYCEE CORPORATION VS. SURESH RAMCHAND MEHTA [REFERRED TO]