SHANTABAI RAVU CHAVAN Vs. MARUTI NAMDEO CHAVAN

JUDGEMENT

(1.) These two Petitions arise out of orders passed by the District Court, Baramati in Civil Misc. Application No.6 of 2013 filed for the purpose of condonation of delay in filing Civil Misc. Application for restoration of Civil Appeal No.38 of 1998.

(2.) By order dtd. 21/7/2022, the Application filed at Exhibit-77 in Civil Misc. Application No.6 of 2013 for adding Respondents thereto has been rejected on the ground that the same was filed at the stage of final arguments. Writ Petition No.14993 of 2023 is filed challenging the order dtd. 21/7/2022.

(3.) By order dtd. 6/8/2022, Civil Misc. Application No.6 of 2013 seeking condonation of delay in filing application for restoration of the Appeal is dismissed. Writ Petition No.12764 of 2023 is filed challenging order dtd. 6/8/2022.