REGENT COMPUTRONICS PVT. LTD.

Hasmukh Hirjibhai Rathod Appellant

V/S

STATE OF MAHARASHTRA Respondents

Referred Judgements :-

DEVARAPALLI LAKSHMINARAYANA REDDY VS. V NARAYANA REDDY [REFERRED TO]
MAKSUD SAIYED VS. STATE OF GUJARAT [REFERRED TO]
PARAMJEET BATRA VS. STATE OF UTTARAKHAND [REFERRED TO]
ANIL KUMAR VS. M.K.AIYAPPA [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
PRIYANKA SRIVASTAVA VS. STATE OF U.P. [REFERRED TO]
VIJAY KUMAR GHAI VS. STATE OF WEST BENGAL [REFERRED TO]

(1.) Heard.

(2.) Admit.

(3.) Heard finally with the consent of the learned Counsel for the applicants and learned APP for the State.