REGENT COMPUTRONICS PVT. LTD.

Deelip Gopalsingh Thakur Appellant

V/S

STATE OF MAHARASHTRA Respondents

Referred Judgements :-

BALESHWAR SINGH VS. DISTRICT MAGISTRATE AND COLLECTOR BANARAS [REFERRED TO]
MANGALI VS. CHHAKKI LAL [REFERRED TO]
SHYAM NARAIN PANDEY VS. STATE OF U P [REFERRED TO]
RAHUL GANDHI VS. PURNESH ISHWARBHAI MODI [REFERRED TO]
AFJAL ANSARI VS. STATE OF U.P. [REFERRED TO]

(1.) Heard Mr. Gangakhedkar, learned counsel for the applicant and Ms. Bhosale, learned APP for the State.

(2.) This is the second application preferred by the applicant for a stay of his conviction.

(3.) First application was rejected by this Court vide order dtd. 24/2/2026, in which the reasons were given at length.