RUSTAM VISHNU GAWANDE Vs. STATE OF MAHARASHTRA

Referred Judgements :-

RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED TO]
AMALENDU PAL @ JHANTU VS. STATE OF WEST BENGAL [REFERRED TO]
KAMLAKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
CHITRESH KUMAR CHOPRA VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
M MOHAN VS. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE [REFERRED TO]