(1.) Heard.
(2.) ADMIT. Taken up for final disposal with the consent of learned counsel for the parties.
(3.) By this application the applicant is seeking quashing of the order passed by the Judge Special Court NDPS Act, Nagpur in Crime No.474/2025 below Exh.1 dtd. 10/3/2026.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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