(1.) Issue notice to the respondents.
(2.) Learned Counsel Shri Fulsunge waives notice for respondent Nos. 1 and 2.
(3.) In view of the order we are proposing to pass we do not think it necessary to call for the reply.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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