LATABAI WALMIK PAGARE Vs. UNION OF INDIA

Referred Judgements :-

PRABHAVATI DEVI VS. UNION OF INDIA [REFERRED TO]
S K MASTAN BEE VS. GENERAL MANAGER SOUTH CENTRAL RAILWAY [REFERRED TO]
GENERAL MANAGER NORTH WEST RAILWAY VS. CHANDA DEVI [REFERRED TO]
VETINDIA PHARMACEUTICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]