SACHIN SHANTARAM MHASKAR Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Our attention is invited to order dtd. 12/12/2025 passed by the Hon'ble Supreme Court.

(2.) We have heard Mr. Mendadkar, the learned counsel appearing for the Petitioner and Mr. Walimbe, the learned AGP appearing for the Respondents-State.

(3.) Brief background of the matter is as follows: