(1.) Needless to say that, on 22/1/2026, this Court passed the following order:-
(2.) On 9/2/2026, this Court has passed the following order:-
(3.) In view of above order, the present applications are dismissed as against applicant Nos. 1, 5, 6 and 8.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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