(1.) Heard Mr. Pramod Vaidya, learned counsel appearing for the appellant and Ms. Asha Desai, learned counsel appearing for the respondent.
(2.) Admit on the following substantial questions of law.
(3.) Heard with the consent of the learned counsel.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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