LITTLE HEARTS Vs. STATE AND ORS

JUDGEMENT

(1.) Heard Mr. A. D'Silva, learned counsel appearing for the petitioner, Mr. D. Lawande, learned Government Advocate for the respondent no.2 and Mr. A. Gomes Pereira, learned Addl. Government Advocate appearing for the respondent nos. 1 and 3.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) The learned counsel appearing for the respective respondents waive service.