PROPOSED LAXMIDEVI MACHYA VAVYASAIK Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard.

(2.) Rule. With the consent of the parties, petition is taken up for final disposal at admission sage.

(3.) The petitioner is objecting to the action of the Assistant Registrar, Cooperative Societies Fisheries, Jalna in refusing to accept the proposal of the petitioner for registration of the fishery society.