ANNA OBUKHOVA Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Ms. C. Collasso, learned counsel appearing for the petitioner and Mr. V. Rodrigues, learned Government Advocate appearing for the respondents.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) Mr. V. Rodrigues, learned Government Advocate waives service on behalf of the respondents.