YOGESHWARI SHIKSHAN SANSTHA AMBAJOGAI Vs. SUJATA PRAKASH ANSARWADKAR

Referred Judgements :-

CHRISTINA V. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
ST. ULAI HIGH SCHOOL V. DEVENDRAPRASAD JAGANNATH SINGH [REFERRED TO]
SHIKSHAN PRASARAK MANDAL V. RAMESH BHIMRAO NARAYANKAR [REFERRED TO]
VANGUARD FIRE AND GENERAL INSURANCE CO LIMITED MADRAS VS. FRASER AND ROSS [REFERRED TO]
HIRALAL RATTANLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
WORKMEN OF AMERICAN EXPRESS INTER NATIONAL BANKING CORPORATION VS. MANAGEMENT OF AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION [REFERRED TO]
B PREMANAND VS. MOHAN KOIKAL [REFERRED TO]