LAWS(BOM)-2016-1-232

VISION AID MEDIA Vs. MORMUGAO MUNICIPAL COUNCIL

Decided On January 06, 2016
Vision Aid Media Appellant
V/S
Mormugao Municipal Council Respondents

JUDGEMENT

(1.) Heard Mr. Nigel Da Costa Frias, learned counsel appearing for the petitioner, Mr. S. D. Padiyar, learned counsel appearing for the respondent no.1, Mr. D. Lawande, learned Government Advocate appearing for the respondent nos. 2 and 4, Mr. V. Rodrigues, learned Government Advocate appearing for the respondent no.3 and Mr. Zeller D'Souza, learned counsel appearing for the respondent no.5.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) The learned counsel appearing for the respective respondents waive service.