(1.) Heard Mr. J. Godinho, learned Counsel appearing for the appellant, Mr. S. D. Lotlikar, learned Senior Counsel appearing for the respondent no.1 and Mr. V. Rodrigues, learned Government Advocate appearing for the respondent nos. 2 to 6.
(2.) Admit.
(3.) Heard forthwith with the consent of the learned counsel appearing for the respective parties.