DR.VYANKATESH T ANCHINMANE Vs. STATE OF MAHARASHTRA

Referred Judgements :-

GOPALIRISHNA RAMCHANDRA CHAVAN AND ORS V. STATE OF MAHARASHTRA [REFERRED TO]
MAT M. NAGRAJ AND ORS (SUPRA),RK SABHARWAL (SUPRA),AJIT SINGH JANUJA AND ORS V. STATE OF PUNJAB [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
AJIT SINGH V. STATE OF PUNJAB [REFERRED TO]
M. RATHINASWAMI V. STATE OF TAMIL NADU [REFERRED TO]
B. A. LINGA REDDY V. KARNATAKA STATE TRANSPORT AUTHORITY [REFERRED TO]
KALYAN DARHAH'S,GOPAL KRISHNAJI KETKAR V. MOHAMMED HAJI LATIF AND ORS [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. RAI BAHADUR HURDUT ROY MOTI LALL JUTE MILLS:S K C SUGAR LIMITED:NEW SWADESHI SUGAR MILLS LIMITED [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
GOPAL KRISHNAJI KETKAR VS. MOHAMED HAJI LATIF [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY VS. UNION OF INDIA [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [REFERRED TO]
D C WADHWA VS. STATE OF BIHAR [REFERRED TO]
R N GOSAIN VS. YASHPAL DHIR [REFERRED TO]
UNION OF INDIA VS. VIRPAL SINGH CHAUHAN [REFERRED TO]
COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD VS. G SETHUMADHAVA RAO [REFERRED TO]
SUPERINTENDING ENGINEER PUBLIC HEALTH U T CHANDIGARH VS. KULDEEP SINGH [REFERRED TO]
ASHOK KUMAR GUPTA VIDYASAGAR GUPTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
G R CHAVAN VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. REGISTRAR GENERAL HIGH COURT OF KARNATAKA [REFERRED TO]
STATE OF MAHARASHTRA VS. JALGAON MUNICIPAL COUNCIL [REFERRED TO]
ASLAM ALIAS BHURE VS. UNION OF INDIA [REFERRED TO]
E V CHINNAIAH VS. STATE OF A P [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
P V GEORGE VS. STATE OF KERALA [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [REFERRED TO]
HEENA KAUSAR VS. COMPETENT AUTHORITY [REFERRED TO]
UNION OF INDIA VS. RAKESH KUMAR [REFERRED TO]
K KRISHNA MURTHY VS. UNION OF INDIA [REFERRED TO]
SURAJ BHAN MEENA VS. STATE OF RAJASTHAN [REFERRED TO]
U P POWER CORPORATION LTD VS. RAJESH KUMAR [REFERRED TO]
S V JOSHI VS. STATE OF KARNATAKA [REFERRED TO]
PANJUMAN HASSOMAL ADVANI VS. HARPAL SINGH ABNASHI SINGH SAWHNEY [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD [REFERRED TO]
ROHTAS BHANKHAR VS. UNION OF INDIA [REFERRED TO]
CENSUS COMMISSIONER VS. R KRISHNAMURTHY [REFERRED TO]
SANJEET SHUKLA VS. STATE OF MAHARASHTRA [REFERRED TO]
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA VS. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA VS. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
RAM SINGH VS. UNION OF INDIA [REFERRED TO]
S. PANNEER SELVAM AND ORS. VS. GOVERNMENT OF TAMIL NADU AND ORS. [REFERRED TO]
S. PANNEER SELVAM AND ORS. VS. GOVERNMENT OF TAMIL NADU AND ORS. [REFERRED TO]
RAM KUMAR GIJROYA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR. [REFERRED TO]
SURESH CHAND GAUTAM VS. STATE OF UTTAR PRADESH [REFERRED TO]