(1.) Heard Shri N. D. Sardessai, learned Senior Advocate for the petitioner and Shri S. D. Lotlikar, learned Advocate General for the respondent no.1.
(2.) Rule.
(3.) Heard forthwith with the consent of the learned Counsel appearing for the respective parties. Mr. P. Dangui, learned Addl. Government Advocate waives notice on behalf of the respondent no.1.