LAWS(BOM)-2016-9-61

JIJABAI BAHIRU TATALE Vs. RAGHUNATH RAMCHANDRA AVHAD

Decided On September 23, 2016
Jijabai Bahiru Tatale Appellant
V/S
Raghunath Ramchandra Avhad Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule.

(3.) With consent of the parties, the Petition is taken up for final disposal at the admission stage.