LAWS(BOM)-2016-9-293

SHRI SHRIKANT S. VENGURLEKAR Vs. THE CHAIRMAN

Decided On September 27, 2016
Shri Shrikant S. Vengurlekar Appellant
V/S
The Chairman Respondents

JUDGEMENT

(1.) Heard Mr. V. Pangam, learned counsel appearing for the petitioner, Mr. A. Gosavi, learned counsel appearing for the respondent no.1 and Mr. V. Sardessai, learned Addl. Government Advocate appearing for the respondent no.2.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) The learned counsel appearing for the respective respondents waive service.