SHANE FRANCISCO DIAS RESIDING Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Shri J. A. Lobo, learned Counsel appearing for the Petitioner, Mr. S. D. Lotlikar, learned Advocate General appearing for the Respondent nos. 1 to 6 and Mr. A. D. Bhobe, learned Counsel appearing for the Respondent no. 8.

(2.) Rule. Heard forthwith. Learned Counsel appearing for the Respondents, waive service.

(3.) The above Writ Petition filed by the Petitioner has raised three grievances: