SHRI DILIP MARUTI RANGAPURI Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Mr. C. Padgaonkar, learned Counsel appearing for the Petitioners and Mr. P. Faldessai, learned Additional Government Advocate appearing for the Respondents.

(2.) Rule. Heard forthwith with the consent of the learned Counsel. Learned Addl. Government Advocate appearing for the Respondents waives service on behalf of the Respondents.

(3.) The above Petition, inter alia, seeks for a direction of this Court to issue a joining Order in favour of the Petitioner to the post of "Bull Attendant".