(1.) Leave to correct the prayer clause and add the date of the impugned order 26.9.2016. Addition be carried out forthwith.
(2.) I have heard the learned Advocate for the respective parties for quite sometime.
(3.) Rule.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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