PRITIDAS M SAWANT Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Mr. Shivan Desai, learned counsel appearing for the petitioner and Mr. R. Shivolkar, learned Addl. Government Advocate appearing for the respondents.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) The learned Addl. Government Advocate waives service on behalf of the respondents.