MADHUKAR DHONDIBAPU HAMBARDE Vs. THE STATE OF MAHARASHTRA

Referred Judgements :-

DEPUTY COLLECTOR AND S.D.O. AND L.A.O. AND ANR. VS. MRS. FILOMENA DA FRANSCO BARRETO AND ORS. [REFERRED TO]
CHINDHA FAKIRA PATIL VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
GRACINDA BRAGANZA VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
STATE OF MAHARASHTRA VS. PARUBAI VITHAL GAWADE [REFERRED TO]