(1.) This is an appeal challenging the judgment and order dated 28/08/2015 delivered in Sessions Case No. 110/2014 by the learned Additional Sessions Judge, Wardha.
(2.) Heard finally by consent. Paper-book is dispensed with.
(3.) Facts giving rise to this appeal are stated, in brief, thus :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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