LAWS(BOM)-2016-6-217

MAHADEO MADHAOJI SHITAYE Vs. KAMLABAI SHANKAR NIGHOT

Decided On June 24, 2016
Mahadeo Madhaoji Shitaye Appellant
V/S
Kamlabai Shankar Nighot Respondents

JUDGEMENT

(1.) The Trial Court Passed A Decree In Regular Civil Suit No. 140 of 1990 on 26.02.1999. The operative portion is reproduced below.

(2.) The lower appellate Court has modified the aforesaid decree in Regular Civil Appeal No. 38 of 1999, on 06.10.2001. The operative portion of the judgment of the appellate Court is reproduced below.

(3.) In This Second Appeal, This Court Has Framed The substantial question of law as under;