HINDUSTAN LEVER LTD Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

BROOKEBOND (INDIA) LTD. V/S. CIT [REFERRED]
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED]
COMMISSIONER OF INCOME TAX BIHAR II PATNA VS. BOKARO STEEL LTD [REFERRED]
COMMISSIONER OF INCOME TAX HARYANA VS. KARNAL COOPERATIVE SUGAR MILLS LIMITED [REFERRED]
COMMISSIONER OF INCOME TAX VS. KODAK INDIA LIMITED [REFERRED]
SOUTHERN HERBALS LTD VS. SETTLEMENT COMMISSION IT and WT [REFERRED]
COMMISSIONER OF INCOME TAX VS. SHREE RAMA MULTI TECH LTD [REFERRED]
THE COMMISSIONER OF INCOME TAX VS. CHEMOSYN LTD. [REFERRED]