LAWS(BOM)-2016-10-142

SHRI GANESH SAHAKARI SAKHAR KARKHANA LIMITED, GANESHNAGAR, TQ. RAHATA, DISTRICT AHMEDNAGAR Vs. SOMATH BALAJI DARANDALE R/O KORHALE, TALUKA RAHATA, DISTRICT AHMEDNAGAR

Decided On October 07, 2016

Shri Ganesh Sahakari Sakhar Karkhana Limited, Ganeshnagar, Tq. Rahata, District Ahmednagar Appellant

V/S

Somath Balaji Darandale R/O Korhale, Taluka Rahata, District Ahmednagar Respondents

Referred Judgements :-

SURYA DEV RAI V. RAM CHANDER RAI [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]

JUDGEMENT

(1.) (Oral) - Heard learned Advocates for the respective parties.

(2.) Rule.

(3.) By consent, Rule is made returnable forthwith and the petition is taken up for final disposal.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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