STATE BANK OF INDIA Vs. STATE OF MAHARASHTRA

Referred Judgements :-

J.K. GAS PLANT MANUFACTURING CO. LTD. V. THE KING EMPEROR [REFERRED TO]
EAST INDIA TOBACCO CO. V. STATE OF ANDHRA PRADESH [REFERRED TO]
SRI SRINIVASA THEATRE AND ORS. VS. GOVT. OF TAMIL NADU [REFERRED TO]
STATE OF RAJASTHAN AND ANR. VS. SHAMSHE SINGH [REFERRED TO]
ELEL HOTEL AND INVESTMENTS LTD. V. UNION OF INDIA [REFERRED TO]
JANARDHAN REDDY VS. STATE OF HYDERABAD [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
TIRATH SINGH VS. BACHITTAR SINGH [REFERRED TO]
KUNNATHAT THATHUNNI MOOPIL NAIR VS. STATE OF KERALA [REFERRED TO]
STATE TRADING CORPORATION OF INDIA LIMITED VS. COMMERCIAL TAX OFFICER:ASST SUPDT OF COMMERCIAL TAXES BIHAR:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER [REFERRED TO]
BRITISH INDIA STEAM NAVIGATION CO LIMITED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED SHIPPING CORPORATION OF INDIA LIMITED VS. JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:S VENKATESAN ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:THE COLLECTOR OF CUSTOMS CALCUTTA:S VENKATESAN A [REFERRED TO]
S K DUTTA INCOME TAX OFFICER SALARYCURN S I B CIRCLE ASSAM VS. LAWRENCE SINGH INGTY [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. DILIP CONSTRUCTION COMPANY [REFERRED TO]
MURTHY MATCH WORKS VS. ASSTT COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
EXPRESS HOTELS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
KERALA HOTEL AND RESTAURANT ASSOCIATION STATE OF TAMIL NADU HOTEL ARATHY VADAKKANCHERRY VS. STATE OF KERALA:SANGU CHAKRA HOTELS PRIVATE LTD:STATE OF KERALA [REFERRED TO]
SPENCES HOTEL PRIVATE LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
SRINIVASA THEATRE VS. GOVERNMENT OF TAMILNADU [REFERRED TO]
STATE OF KERALA VS. M K KUNHIKANNAN NAMBIAR MANJERI MANIKOTH NADUVIL DEAD [REFERRED TO]
DIRECTOR OF ENFORCEMENT VS. M C T M CORPORATION PRIVATE LIMITED [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
PRATIBHA PROCESSORS VS. UNION OF INDIA [REFERRED TO]
BEHARILAL VS. BHURI DEVI [REFERRED TO]
STATE GOVE HOUSELESS HARIJAN EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF GUJARAT VS. AKHIL GUJARAT PRAVASI [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
DISTT REGISTRAR and COLLECTOR VS. CANARA BANK [REFERRED TO]
GUJARAT AMBUJA CEMENT LTD VS. UNION OF INDIA [REFERRED TO]
HEENA KAUSAR VS. COMPETENT AUTHORITY [REFERRED TO]
GIRNAR TRADERS VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF M P VS. RAKESH KOHLI [REFERRED TO]
RAM KISHORE VS. SM BIMLA DEVI [REFERRED TO]
DAVANAGERE COTTON MILLS LTD VS. STATE OF MYSORE [REFERRED TO]
VARGHESE VS. STATE [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SHREYA SINGHAL VS. UNION OF INDIA (UOI) [REFERRED TO]