ADI DARA PATEL Vs. S. R. JONDHALE

Referred Judgements :-

GANESH RANGNATH DHADPHALE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
STATE OF MAHARASHTRA VS. MAYER HAM GEORGE [REFERRED TO]
STATE OF MAHARASHTRA VS. MAYER HAM GEORGE [REFERRED TO]
UNION OF INDIA VS. TARACHAND GUPTA AND BROS [REFERRED TO]
NAWABKHAN ABBASKHAN VS. STATE OF GUJARAT [REFERRED TO]
EVEREST COAL COMPANY PRIVATE LIMITED VS. STATE OF BIHAR [REFERRED TO]
M P MITTAL VS. STATE OF HARYANA [REFERRED TO]
A K ROY VS. STATE OF PUNJAB [REFERRED TO]
R B SHREERAM DURGA PRASAD AND FATEHCHAND NURSING DAS VS. SETTLEMENT COMMISSION IT AND WT [REFERRED TO]
CHIRANJILAL SHRILAL GOENKA VS. JASJIT SINGH [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHU [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. A VISWAM [REFERRED TO]
UNION OF INDIA VS. SWARAN SINGH [REFERRED TO]
ANTHONY C LEO VS. NANDLAL BAL KRISHNAN [REFERRED TO]
SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD VS. P S RAO [REFERRED TO]
STATE OF MAHARASHTRA VS. B E BILLIMORIA [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]
TASHI DELEK GAMING SOLUTIONS LTD VS. STATE OF KARNATAKA [REFERRED TO]
SWAIKA PROPERTIES PVT LTD VS. STATE OF RAJASTHAN [REFERRED TO]
SITA RAM BHANDAR SOCIETY VS. LT GOVERNOR GOVT OF NCT DELHI [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. GOLDEN CHARIOT AIRPORT [REFERRED TO]
PRAHLAD SINGH VS. UNION OF INDIA [REFERRED TO]
VINAYAK KASHINATH SHILKAR VS. DY COLLECTOR [REFERRED TO]
PRABHAKAR NARHAR PAWAR VS. STATE OF MAHARASHTRA [REFERRED TO]
SHANTARAM HIRACHAND DANEZ VS. NARAYAN BAPUSA FULPAGAR [REFERRED TO]
GHANSHYAM S O RAMCHARAN AMGHE VS. STATE OF MAHARASHTRA [REFERRED TO]
SMT BHADRABATI DEVI W/O DINABANDHU TEWARI VS. JIBANMAL BABU [REFERRED TO]
STATE OF U. P. VS. HARI RAM [REFERRED TO]
P. K. KALBURQI VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF ASSAM VS. BHASKAR JYOTI SARMA [REFERRED TO]
MAHARASHTRA CHAMBER OF HOUSING INDUSTRY VS. STATE OF MAHARASHTRA [REFERRED TO]