MANOJ PRABHAKAR LOHAR Vs. STATE OF MAHARASHTRA

Referred Judgements :-

THULIA KALI V. STATE OF TAMIL NADU [REFERRED TO]
MANSUKHLAL VITHALDAS CHAUHAN V. STATE OF GUJARAT [REFERRED TO]
K.K.PATEL V. STATE OF GUJRAT [REFERRED TO]
L. MEGHA NAIK V. STATE OF KARNATAKA [REFERRED TO]
NARAYAN HARI V. YESHWANT RAOJI [REFERRED TO]
STATE OF MAHARASHTRA V. MAHADEO GIRI [REFERRED TO]
VIRUPAXAPPA VEERAPPA KADAMPUR VS. STATE OF MYSORE [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N VENUGOPAL [REFERRED TO]
STATE OF MAHARASHTRA VS. ATMA RAM [REFERRED TO]
STATE OF MAHARASHTRA VS. NARHAR RAO [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
ABDUL WAHAB ANSARI VS. STATE OF BIHAR [REFERRED TO]
S K ZUTSHI VS. BIMAL DEBNATH [REFERRED TO]
STATE VS. T VENKATESH MURTHY [REFERRED TO]
STATE OF GOA VS. BABU THOMAS [REFERRED TO]
PARKASH SINGH BADAL VS. STATE OF PUNJAB [REFERRED TO]
V VENKATA SUBBARAO VS. STATE [REFERRED TO]
VISHWANATH GUPTA VS. STATE OF UTTARANCHAL [REFERRED TO]
SOMA CHAKRAVARTY VS. STATE [REFERRED TO]
P K CHOUDHURY VS. COMMANDER 48 BRTF GREF [REFERRED TO]
CHOUDHURY PARVEEN SULTANA VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF M P VS. VIRENDRA KUMAR TRIPATHI [REFERRED TO]
STATE OF PUNJAB VS. MOHAMMED IQBAL BHATTI [REFERRED TO]
R VENKATAKRISHNAN VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
CHITRESH KUMAR CHOPRA VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
KISHAN SINGH VS. GURPAL SINGH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NISHANT SAREEN [REFERRED TO]
DINESH KUMAR VS. CHAIRMAN AIRPORT AUTHORITY OF INDIA [REFERRED TO]
MOHAN MALLU RATHOD VS. STATE OF MAHARASHTRA [REFERRED TO]
KASHINATH S O LAXMANRAO MARWALIKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
PHILIP FADRICK DSOUZA VS. STATE OF MAHARASHTRA [REFERRED TO]
SANDEEP RAMMILAN SHUKLA VS. STATE OF MAHARASHTRA [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED TO]
OM PRAKASH VS. STATE OF JHARKHAND [REFERRED TO]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED TO]
STATE OF BIHAR VS. RAJMANGAL RAM [REFERRED TO]
SHOBHA RAMESH BAWANE VS. STATE OF MAHARASHTRA [REFERRED TO]
INSPECTOR OF POLICE AND ORS. VS. BATTENAPATLA VENKATA RATNAM AND ORS. [REFERRED TO]
NANJAPPA VS. STATE OF KARNATAKA [REFERRED TO]