LAWS(BOM)-2016-10-176

MUNICIPAL COUNCIL, GANGAPUR THROUGH ITS CHIEF OFFICER, NANDA Y. GAIKWAD, AGE 43 YEARS, OCC. SERVICE R/O GANGAPUR, TQ. GANGAPUR, DISTRICT AURANGABAD Vs. THE CENTRAL PROVIDENT FUND COMMISSIONER, 9TH FLOOR, MAYUR BHAVAN, CANNAUGHT CIRCLE, NEW DELHI

Decided On October 07, 2016

Municipal Council, Gangapur Through Its Chief Officer, Nanda Y. Gaikwad, Age 43 Years, Occ. Service R/O Gangapur, Tq. Gangapur, District Aurangabad Appellant

V/S

The Central Provident Fund Commissioner, 9Th Floor, Mayur Bhavan, Cannaught Circle, New Delhi Respondents

JUDGEMENT

(2.) Rule.

(3.) By consent, Rule is made returnable forthwith and the petition is taken up for final disposal.

(4.) Learned Advocate for the petitioner submits on instructions that respondent Nos.1 and 2 are not necessary parties and prays for leave to delete.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.