MAHATMA PHULE KRISHI VIDYAPEETH Vs. GANPAT

Referred Judgements :-

UNION OF INDIA & ANOTHER V/S. TARSEM SINGH [REFERRED TO]
STATE OF JHARKHAND & OTHERS V/S. JITENDRA KUMAR SRIVASTAVA & ANOTHER [REFERRED TO]
STATE OF PUNJAB VS. DEV DUTT KAUSHAL [REFERRED TO]
DHAN RAJ VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
U P RAGHAVENDRA ACHARYA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF U P VS. NARENDRA BAHADUR SINGH [REFERRED TO]
MOTILAL GUPTA V/S. CENTRAL ADMINISTRATIVE TRIBUNAL,ALLAHABAD & OTHERS [REFERRED TO]
AUDIT OFFICER LOCAL FUNDS VS. AHMED HUSSAIN [REFERRED TO]
PARSHURAM VITHOBA BHANDARE VS. STATE OF MAHARASHTRA [REFERRED TO]
JAYSHREE NARAYAN MHASKE VS. STATE OF MAHARASHTRA [REFERRED TO]
SHIVAPPA BHUJANGAPPA BEMBALE VS. STATE OF MAHARASHTRA [REFERRED TO]
PRABHAKAR S/O MAROTIRAO DALAL VS. STATE OF MAHARASHTRA [REFERRED TO]
DEVIDAS BHIKU BORKER VS. STATE OF MAHARASHTRA [REFERRED TO]
VANITA SHANKAR AGAWANE VS. DEPUTY CHIEF ACCOUNTANT [REFERRED TO]
NARAYAN BALKRISHNA DESHPANDE VS. PUNE ZILLA PARISHAD & ANR. [REFERRED TO]
SUDARSAN MOHARANA VS. STATE OF ORISSA AND OTHERS [REFERRED TO]