SATYANARAYAN PRAKASH PANDE Vs. DIVISIONAL CONTROLLER, MSRTC

Referred Judgements :-

STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
JANATHA BAZAR SOUTH KANARA CENTRAL CO OPERATIVE WHOLE SALE STORES LIMITED VS. SECRETARY SAHKARI NOUKARARA SANGHA [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. B S HULLIKATTI [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC NWKRTC VS. A T MANE [REFERRED TO]
P R SHELE VS. UNION OF INDIA [REFERRED TO]