KISHOR S/O NAKTUJI PATLE Vs. ADDITIONAL COMMISSIONER

JUDGEMENT

(1.) Rule. Rule made returnable forthwith.

(2.) Heard Shri Choudhari, learned counsel for the petitioners, Shri Dharmadhikari, learned Assistant Government Pleader for the respondent nos. 1 to 6 and Shri Masodkar, learned counsel for the respondent no. 7.

(3.) The petitioners challenge the order passed by the learned Additional Commissioner, Nagpur dated 5-6-2015.