SHASHANK TRIVEDI Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Mr. Shivan Desai, learned counsel appearing for the petitioner and Mr. S. D. Lotlikar, learned Advocate General appearing for the respondents.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) Mr. P. Dangui, learned Addl. Government Advocate waives service on behalf of the respondents.