LAWS(BOM)-2016-2-261

CHRISTO FERNANDES Vs. GOA INSTITUTE OF MANAGEMENT

Decided On February 04, 2016
Christo Fernandes Appellant
V/S
Goa Institute Of Management Respondents

JUDGEMENT

(1.) Heard Mr. G. Sardessai, learned counsel appearing for the petitioner and Mr. R. Ramani, learned counsel appearing for the respondent no.1.

(2.) Notice to the other respondent stands dispensed with considering the nature of the grievance raised in the above petition.

(3.) Rule. Heard forthwith with the consent of the learned counsel.