JOHNSON MATTHEY CHEMICALS Vs. THE STATE OF MAHARASHTRA

Referred Judgements :-

K. YEGNASANKARANARAYANA IYER VS. THE GOVERNMENT OF MADRAS [REFERRED TO]
GOVIND SARAN GANGA SARAN VS. COMMISSIONER OF SALES TAX AND ORS. [REFERRED TO]
SREE AKILANDESWARI MILLS (P) LTD. VS. COMMERCIAL TAX OFFICER [REFERRED TO]
COMMISSIONER OF COMMERCIAL TAXES,WEST BENGAL AND ANR. VS. WEST BENGAL COMMERCIAL TAXES TRIBUNAL AND ANR. [REFERRED TO]
MERECER AND ORS. VS. CRAVEN GRAIN STORAGE LTD. [REFERRED TO]
SALES TAX OFFICER PILIBHIT VS. BUDH PRAKASH JAL PRAKASH [REFERRED TO]
TATA IRON AND STEEL CO LIMITED BOMBAY VS. S R SARKAR [REFERRED TO]
MOTIBHAI FULABHAI PATEL AND CO VS. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA [REFERRED TO]
STATE OF BIHAR VS. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED [REFERRED TO]
BALABHAGAS HULASCHAND KELURAM RAMKARAN VS. STATE OF ORISSA [REFERRED TO]
UNION OF INDIA VS. CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LIMITED [REFERRED TO]
VISHNU AGENCIES PRIVATE LIMITED DHANYALAKSHMI RICE MILLS CONTRACTORS GUTHA SUBBA RAO VS. COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER [REFERRED TO]
SENTINEL ROLLING SHUTTERS AND ENGINEERING COMPANY PRIVATE LIMITED VS. COMMISSIONER OF SALES TAX [REFERRED TO]
CONSOLIDATED COFFEE LIMITED M S P EXPORTS PRIVATE LIMITED T G M ASSADI AND SONS VERMA EXPORTS PRIVATE LIMITED VS. COFFEE BOARD BANGALORE:COFFEE BOARD:STATE OF KARNATAKA:STATE OF KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE COMMISSIONER OF INCOME TAX KERALA VS. B C SRINIVASA SETTY:SHRI SYED HUSSAIN SAHEB:M N SANKARANARAYANAN NAIR [REFERRED TO]
HINDUSTAN SHIPYARD LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
DHAMPUR SUGAR MILLS LTD VS. COMMISSIONER OF TRADE TAX U P [REFERRED TO]
MORIROKU UT INDIA P LIMITED VS. STATE OF U P [REFERRED TO]
SALES TAX COMMISSIONER U P VS. RAM KUMAR AGARWAL [REFERRED TO]
A C P L JEWELS PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
SOUTH INDIA METAL WORKS AND ROLLING MILLS VS. STATE OF MADRAS [REFERRED TO]
VISHWESHWARADASS GOKULDASS VS. GOVERNMENT OF MADRAS [REFERRED TO]
STATE OF TAMIL NADU VS. T M T DRILL PRIVATE LTD [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
JAIHIND VS. STATE OF KERALA [REFERRED TO]
CHEERANS AUTO AGRENCIES VS. STATE OF KERALA [REFERRED TO]
MOHAMMEDALI VS. STATE OF KERALA [REFERRED TO]
COMMERCIAL TAXES OFFICER VS. CEAT TYRES OF INDIA [REFERRED TO]
ARIYAPUTHIRA PADAYACHI VS. MUTHUKUMARASAMI [REFERRED TO]
TATA SKY LTD VS. STATE OF M.P [REFERRED TO]
AMBICA STEELS LIMITED VS. STATE OF U.P. THROUGH SECRETARY [REFERRED TO]
AMBICA STEELS LTD. VS. STATE OF U.P. [REFERRED TO]
B.S.N. INDUSTRIES PVT. LTD. VS. STATE OF U.P. [REFERRED TO]
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, KERALA VS. LARSEN & TOUBRO LTD [REFERRED TO]