LAWS(BOM)-2016-10-130

SHRIRAM GENERAL INSURANCE CO. LTD. DIVISION OFFICE NO. 215066 1A, NEEL AGAN, PLOT NO. 29, SECTOR NO. 29, NEW PANVEL EAST, RAIGAD Vs. MR. BANDE NAWAJ KASIM SHAIKH AT PRESENT RESIDENT AT RAHUL NAGAR, NO. 2, NEAR PRIYADARSHINEE, SION PANVEL ROAD, SION, MUMBAI

Decided On October 01, 2016
SHRIRAM GENERAL INSURANCE CO. LTD Appellant
V/S
Mr. Bande Nawaj Kasim Shaikh Respondents

JUDGEMENT

(1.) Admit.

(2.) Appeal is heard at the stage of admission itself considering that the challenge raised is only to the quantum of compensation.

(3.) This appeal takes an exception to the Judgment and Award dated 18.10.2014 passed by the Commissioner of Employees' Compensation and Judge, Sixth Labour Court, Mumbai in Application (WCA) No. 179/C-35 of 2013.