(1.) Heard Shri S. S. Ghate, Learned Counsel For The Petitioner and Mrs. Taiwade, learned Assistant Government Pleader for the respondent no. 1.
(2.) Though Respondent No. 2 Is Duly Served, None Appears For the respondent no. 2.
(3.) Rule. Rule Made Returnable Forthwith.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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