ANDRE DE MENEZES Vs. BRENDA NAZARETH MENEZES

JUDGEMENT

(1.) Heard Mr. S. D. Lotlikar, learned Senior Counsel appearing for the petitioners and Mr. N. Sardessai, learned Senior Counsel appearing for the respondents.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) Mr. V. Amonkar, learned counsel waives service on behalf of the respondents.