TATA POWER COMPANY LIMITED Vs. STATE OF MAHARASHTRA

Referred Judgements :-

EUROTEX INDUSTRIES & EXPORTS LTD. & ANR. VS. STATE OF MAHARASHTRA & ANR. [REFERRED]
HARISHANKAR BAGLA VS. STATE OF MADHYA PRADESH [REFERRED]
CENTRAL INDIA SPINNING AND WEAVING AND MANUFACTURING CO LIMITED EMPRESS MILLS NAGPUR VS. MUNICIPAL COMMITTEE WARDHA [REFERRED]
ATIABARI TEA CO LIMITED KHAYERBARI TEA CO LIMITED H P BARUA HASIMARA TEA COMPANY LIMITED MOABUND TEA COMPANY LIMITED VS. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM [REFERRED]
JOGINDER SINGH VS. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY [REFERRED]
AUTOMOBILE TRANSPORT RAJASTHAN LIMITED VS. STATE OF RAJASTHAN [REFERRED]
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD VS. S G MEHTA INCOME TAX OFFICER [REFERRED]
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED BELGAUM VS. BELGAUM BOROUGH MUNICIPALITY BELGAUM [REFERRED]
BANARSI DEBI LUXMI NIWAS MOODY VS. INCOME TAX OFFICER DISTRICT IV CALCUTTA:INCOME TAX OFFICER DISTRICT IV CALCUTTA [REFERRED]
S S GADGIL VS. LAL AND CO [REFERRED]
KALYANI STORES VS. STATE OF ORISSA [REFERRED]
PUNJAB AB SIKH REGULAR MOTOR SERVICE MOUDHAPARA RAIPUR VS. REGIONAL TRANSPORT AUTHORITY RAIPUR ANOTHER [REFERRED]
ANDHRA SUGARS LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED]
STATE OF MADRAS VS. N K NATARAJA MUDALIAR [REFERRED]
JOTHI TIMBER MART VS. CORPORATION OF CALICUT [REFERRED]
STATE OF KERALA VS. A B ABDUL KADIR [REFERRED]
HIRALAL THAKORLAL DALAL VS. BROACH MUNICIPALITY [REFERRED]
DIWAN BROS VS. CENTRAL BANK OF INDIA BOMBAY [REFERRED]
MAN MOHAN TULI SMT UMA DEVI VS. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION OF DELHI [REFERRED]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED]
KUNWAR RAM NATH VS. MUNICIPAL BOARD PILIBHIT [REFERRED]
MUNICIPAL COUNCIL JODHPUR VS. PAREKH AUTOMOBILES LIMITED [REFERRED]
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED VS. MUNICIPAL CORPORATION OF THE CITY OF THANE [REFERRED]
INDIAN OIL CORPORATION VS. MUNICIPAL CORPORATION JULLUNDHAR [REFERRED]
GAURI SHANKER SURESH GUPTA RAJAT ROY VS. UNION OF INDIA [REFERRED]
HINDUSTAN FERODO LIMITED VS. COLLECTOR OF CENTRAL EXCISE BOMBAY [REFERRED]
COLLECTOR OF CENTRAL EXCISE JAIPUR VS. RAGHUVAR INDIA LIMITED [REFERRED]
JINDAL STRIPE LIMITED VS. STATE OF HARYANA [REFERRED]
JINDAL STAINLESS LTD VS. STATE OF HARYANA [REFERRED]
STATE OF ANDHRA PRADESH VS. ANDHRA PRADESH MINING CORPORATION [REFERRED]
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD VS. MANMAD MUNICIPALITY [REFERRED]
BATLIBOI AND COMPANY PVT LTD VS. STATE OF MAHARASHTRA [REFERRED]
FR WILLIAM FERNANDEZ VS. STATE OF KERALA [REFERRED]
SUMITOMO CORPORATION VS. STATE OF TAMIL NADU [REFERRED]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR [REFERRED]
TATA STEEL LTD VS. STATE OF ODISHA [REFERRED]
PRIMUS IMAGING PVT. LTD VS. STATE OF ASSAM [REFERRED]