(1.) Heard Mr. Arun Bras De Sa, learned counsel appearing for the petitioners, Mr. S. D. Lotlikar, learned Advocate General appearing for the respondents, Mr. J. Vaz, learned Special Public Prosecutor appearing for the CBI and Mr. A. Rodrigues, learned counsel appearing for the intervenor.
(2.) Rule. Heard forthwith with the consent of the learned counsel.
(3.) The learned counsel appearing for the respective respondents waive service.